Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983 11. Discontinuance of the payment of Interim Relief and Dearness pay. - After fixation of pay of a Corporation employee in the Revised pay scale, payment of interim relief and dearness pay shall be discontinued.
