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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of West Bengal - Subsection

Section 72(1) in The West Bengal Factories Rules, 1958

(1)The manager shall consult the Canteen Managing Committee from time to time as to-
(a)the quality and quantity of foodstuffs to be served in the canteen;
(b)the arrangement to the menus;
(c)times of meals in the canteen; and
(d)any other matter as may be found necessary for the purpose of efficient administration of the canteen.