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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(3) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(3)No student shall be admitted to a course of study leading upto a degree unless he is enrolled as a student in a College, Polytechnic Teaching, Department or School of Study.