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State of Chattisgarh - Section

Section 42 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

42. Admission to University Courses.

(1)Students shall not be eligible for admission to course of study for a degree or diploma unless they have passed higher secondary examination or 10th examination respectively held under the Chhattisgarh Shiksha Adhiniyam, 1965 (No. 23 of 1965), or an examination recognised in accordance with the provisions of this section as an equivalent thereto and possess such further qualifications as may be prescribed by the Ordinance.
(2)The University may with the previous sanction of the State Government recognise for the purposes of admission to a course of study for a degree or diploma as equivalent to its own degree or diploma, and any degree or diploma conferred by any other University or Board or as equivalent to the higher secondary examination held under the Chhattisgarh Shiksha Adhiniyam, 1965 (No. 23 of 1965).
(3)No student shall be admitted to a course of study leading upto a degree unless he is enrolled as a student in a College, Polytechnic Teaching, Department or School of Study.