Himachal Pradesh High Court
Dharam Pal vs . Shahnaz Begum on 19 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Dharam Pal vs. Shahnaz Begum CS No.58 of 2022 19.07.2023 Present: Mr. Janesh Gupta, Advocate, for the plaintiff.
Mr. Ajay Siphaya, Advocate, for the defendant.
r to OMP No.783 of 2022 Learned counsel for the applicant/defendant submits that he be permitted to withdraw the present application with liberty to file afresh. Ordered accordingly.
CS No.58 of 2022 & OMP No.298 of 2022 Since despite being last opportunity, no written statement as well as reply to the stay application has been filed on behalf of defendant/non-applicant, right to file the same stand closed and interim order dated 25.05.2022, passed in the stay application, is made absolute.
Alteration/Vacation/Modification on motion. Application stands disposed of. List after four weeks.
(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 20/07/2023 20:44:45 :::CIS