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Himachal Pradesh High Court

Dharam Pal vs . Shahnaz Begum on 19 July, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Dharam Pal vs. Shahnaz Begum CS No.58 of 2022 19.07.2023 Present: Mr. Janesh Gupta, Advocate, for the plaintiff.

Mr. Ajay Siphaya, Advocate, for the defendant.

r to OMP No.783 of 2022 Learned counsel for the applicant/defendant submits that he be permitted to withdraw the present application with liberty to file afresh. Ordered accordingly.

CS No.58 of 2022 & OMP No.298 of 2022 Since despite being last opportunity, no written statement as well as reply to the stay application has been filed on behalf of defendant/non-applicant, right to file the same stand closed and interim order dated 25.05.2022, passed in the stay application, is made absolute.

Alteration/Vacation/Modification on motion. Application stands disposed of. List after four weeks.

(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 20/07/2023 20:44:45 :::CIS