Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Chattisgarh - Subsection Section 92(6) in The C.G. Irrigation Act, 1931 (6)The power to make rules conferred by this section shall include the power to give retrospective effect to the rules or to any one of them.
