Himachal Pradesh High Court
Suman Sharma vs . Sanjeev Kumar Sharma on 14 August, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Suman Sharma vs. Sanjeev Kumar Sharma .
FAO (FC) No.42 of 2021 14.08.2023 Present: Ms.Mamta K. Bhatwan, Advocate, vice Mr.Suneet Goel, Advocate, for the appellant.
Mr.Hemant Thakur, Advocate, vice Mr.Vijender Katoch, Advocate, for the respondent.
of On request of learned counsel appearing for the parties, matter is adjourned.
rtList on 04.09.2023, as prayed.
(Vivek Singh Thakur) Judge (Bipin C. Negi) Judge August 14, 2023 (Purohit) ::: Downloaded on - 14/08/2023 20:46:19 :::CIS