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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Nagaland - Subsection

Section 59(8) in The Global Open University (Nagaland) Act, 2006

(8)All regulations as soon as made, shall be laid before the Nagaland Legislative Assembly which may annual or amend the regulations by motions by simple majority within 90 days of laying.