Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(1) in Bihar Lift Irrigation Rules, 1978 (1)Every application for supply of water under sub-section (3) of Section 22-A shall be submitted to the Sectional or Sub-divisional Lift Irrigation Officer.
