Section 57(1)(e) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1)(e) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(e)subject to (d) above, only locally available Force transport is to be used in the minimum extent necessary to meet the requirement of escorts for Border Security Force funerals as provided in this para; and

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Union of India - Subsection

Section 57(1)(e) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989