Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(41) in Andhra Pradesh Panchayat Raj Act, 1994 (41)'Telangana Area' means the territories specified in sub-Section (1) of Section 3 of the States Reorganisation Act, 1956 (Central Act 37 of 1956);
