Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 9 in The Orissa Wheat Control Order, 1987 9. Power to refuse licence. - The licensing authority may, after giving the applicant an opportunity of being heard and for reason to be recorded in writing refuse to grant or renew a licence.
