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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Himachal Pradesh - Subsection

Section 36(3)(ii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ii)Any quantum of free energy, if committed by the renewable energy generator over and above the 13% free power(energy) for any period shall not be factored into the tariff;