Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Andhra Pradesh - Subsection Section 20(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (1)The Controller of Examinations shall be a whole-time officer and shall be appointed by the Board in the manner as may be prescribed.
