Madhya Pradesh High Court
Amarendra Kumar vs Union Of India Ministry Of Heavy ... on 9 November, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12279 of 2022 (AMARENDRA KUMAR AND OTHERS Vs UNION OF INDIA MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES AND OTHERS) Dated : 09-11-2023 List the matter along with W.P. No.13271/2022.
(VINAY SARAF) JUDGE irfan Signature Not Verified Signed by: MOHD IRFAN SIDDIQUI Signing time: 11/9/2023 5:40:46 PM