Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(1)(c) in The Gujarat Rural Housing Board Act, 1972 (c)is absent without the permission of the Board from all the meetings of the Board for a period of two successive months, he shall cease to be a member.