Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(1) in Fee Rules Notification, 2009 (1)The rates specified under Rule 4 shall be increased without compounding, by three per cent each year and such increased rate shall first increase hereunder shall come into effect on April 1, 2011.
