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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(4)(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(b)The Dean, Faculty of Post-graduate Studies shall co-ordinate post-graduate studies in all Divisions/ Departments/ Colleges/ Centres and units of the University.