Section 27(4) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(4)(a)There shall be a Dean who shall be the Chairman of the Faculty and the board of Studies of the concerned Faculty and shall be responsible to the Vice-Chancellor for the organisation and implementation of the teaching programme of the Faculty.(b)The Dean, Faculty of Post-graduate Studies shall co-ordinate post-graduate studies in all Divisions/ Departments/ Colleges/ Centres and units of the University.
