Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(3)(c) in The Jammu and Kashmir Fisheries Act, 1960 (1903 A. D.)

(c)The bridges at Baramulla, Sopore, Sumbal (with the exception of the limits of the sacred temple of "Nand Kaeshar-Bharin", Bijbihara from 100 yards up stream to half a mile below the bridge and the Jhelum at Ningle from the mouth of the Wular lake to the boundary pillar.