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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(4)(a) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(a)ensure that the provisions of this Act and the regulations are duly observed, and he shall have powers as are necessary for that purpose;