Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194] [Entire Act] State of Mizoram - Subsection Section 194(ii) in Mizoram Excise Rules, 1983 (ii)The hour up to which liquor may be sold under the licence will be staled in the licence and will ordinarily be not later than 9 a.m. but later hour may be fixed with the sanction of the Commissioner.
