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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(o) in The Orissa Forest Shooting Rules, 1973

(o)"Wild animal" means animal found in the Wild State in the Forests and includes birds and reptiles as also the flesh, blood, fat, horn, skin, bone, tusk, eggs, feather and any other part of such animals, birds and reptiles;