Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8 in Punjab Intoxicants Licence and Sales Orders, 1956 8. [ An application for the grant of liquor licenses for the retail vend of liquor for consumption 'on' the premises shall be accompanied by the following documents :-
