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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(2)The Appointing Authority shall also determine the vacancies of earlier years, year-wise which were required to be filled in by promotion, if such vacancies were not determined and fill earlier in the year in which they were required to be filled in.