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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(b) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(b)In respect of State wide Institutions, admission into 85% of seats in each course Shall be reserved for the candidates belonging to three local areas in the State specified in this sub rule namely, Andhra University Area (Andhra), Osmania University Area (Telangana) and Sri Venkateswara University .area (Rayalaseema) In the ratio of 42:36:22 respectively and v the balance of 15% seats shall" be un-reserved seats: