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[Section 3]
[Entire Act]
State of Telangana - Subsection
Section 3(1) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017
| (c) National cadet corps (NCC) | : | 1% |
| (d) Games and Sports | : | 1/2 % (0.5%) |
| (e) CAP (Children of Ex-serviceman and servicepersonnel) | : | 1% |
| (f) PMC (Police Martyrs children) | : | 0.25% |
| *NCC | - | The Director of NCC, Telangana. |
| *Sports & Games | - | The Vice-Chairman and Managing Director, SportsAuthority of Telangana. |
| *CAP | - | The Director, Sainik Welfare Department,Telangana. |
| *PMC | - | The Director General of Police Telangana. |
| (1) Differently abled candidates in eachCategory. | : | 3% |
| (2) National cadet corps ( NCC ) | : | 1% |
| (3) Games and Sports | : | 1/2 % (0.5%) |
| (4) CAP (Children of Ex-serviceman and servicepersonnel) | : | 1% |
| (5) PMC (Police Martyrs children) | : | 0.25% |