Section 69 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
69. Withdrawal of motions.
(1)A member who has moved an original motion or any amendment may withdraw the same and thereafter there shall be no further discussion on it.(2)If at the time of putting the question on a motion or an amendment to the motion to the vote of the Council, the mover of the motion is absent, it shall be considered to have been withdrawn by him.
