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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(d) in Rajasthan Agriculture University, Bikaner Act, 1987

(d)for such other work activity or project as the University may deem proper to undertake in order to achieve the objects for which it has been established.