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Union of India - Section

Section 15 in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005

15. Display of rules and notices

.-Every Railway Administration shall display in a conspicuous place-
(a)where the railway servants work, notices specifying the classification of employment of railway servants; the duration of their hours of employment, their period of rest and rosters; and
(b)in each station or other establishment, a copy of Chapter XIV of the Act and these rules in English, Hindi and in local language.