Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(b) in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 (b)in each station or other establishment, a copy of Chapter XIV of the Act and these rules in English, Hindi and in local language.
