Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 131 in The Rajasthan Financial Corporation (Staff) Regulations, 1958 131. The concession of encashment of ordinary leave surrendered shall be allowed once in a block of two years, first block commencing from 1-4-1974.
