Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Rajasthan - Subsection Section 7A(3) in Rajasthan Civil Services (Medical Attendance) Rules, 1970 (3)The advance shall be debited to head of account to which pay and allowances of the Government servant are debited.
