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[Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act]

Greater Bengaluru City Corporation -

Section 12(12)(vi) in Bangalore Mahanagara Palike Building Bye-laws 2003

(vi)\25% of the total area be reserved for CA, parks and open spaces, subject to a minimum of 15% for parks and open space.