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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(d) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(d)The Professor and the other guides in each speciality shall possess the following qualifications, namely:
(i)A doctorate degree in pharmacy in the speciality concerned with teaching and research experience of not less than five years after obtaining the degree of M. Pharmacy;