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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)On making good the deficiency or removing the cause of suspension of licence by the licensee, the licensing authority shall revoke the suspension and restore the licence of the licensee.