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Himachal Pradesh High Court

Brij Bhushan vs . Rajiv Gupta on 30 December, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

Brij Bhushan Vs. Rajiv Gupta .

Civil Revision No.66 of 2018 30.12.2022 Present: Mr. Ashok Sood, Senior Advocate with Mr.Khem Raj, Advocate, for the petitioner.

Mr. Janesh Gupta, Advocate, for the respondent.

CMP Nos.14887 & 14889 of 2022 It is stated by the learned counsel for the respondent that reply(s) to both the applications have already been filed in the Registry. However, the same are not available on record. Registry is directed to trace the same and place them on record, if in order.

Learned counsel for the petitioner prays for and is granted four weeks' time to file rejoinder.

List after winter vacation.






                                                         ( Sushil Kukreja )
             December 30, 2022                                 Judge
                  (VH)




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