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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(1) in The Gujarat Agricultural Universities Act, 2004

(1)There shall be committees for selection of different classes of full-time teachers of the University [***] [Deleted 'including tutors and demonstrators' by Gujarat Act No. 9 of 2014, dated 25.7.2014.].