Section 2 in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959
2. Definitions.
- In these Rules unless the context otherwise, requires-(a)"Act" means the Agricultural Produce (Development and Warehousing) Corporation Act, 1956;(b)"Board" means the Board of Directors of the Corporation(c)"Chairman" means the Chairman of the Board;(d)"Corporation" means the Orissa State Warehousing Corporation established under Sub-section (1) of Section 28;(e)"Director" means a Director of the Board of Directors of the Corporation including the Managing Director;(f)"Executive Committee" means the Executive Committee of the Corporation;(g)"Form" means a form annexed to these Rules(h)"Section" moans a section of the Act.
