Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959

(a)"Act" means the Agricultural Produce (Development and Warehousing) Corporation Act, 1956;