Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1286] [Entire Act]

Bengal Presidency - Subsection

Section 1286(b) in Police Regulations, Bengal , 1943

(b)A clerk shall be placed in charge of the receipt and issue of stationery articles. He shall work under the supervision of the head clerk who will be responsible for the preparation of all indents.