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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Madhya Pradesh - Subsection

Section 68(1)(d) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(d)it bears a serial number, or is of a design, different from the serial numbers of or as the case may be design, of the ballot paper authorised for use at the particular polling station; or