Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Nilgiris Fishing Rules, 1966 8. Fees not to be refunded. - No refund of the licence fees paid shall be made on any category of licence, (whether used or unused or cancelled), unless the licence is surrendered at least two clear days in advance of the date of commencement of the licence.
