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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(3)(c) in Bombay Aerial Ropeways Act, 1955

(c)give directions as to the payment of fees to, and the travelling expenses incurred by, any member of such Board in the performance of his duty.