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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(24) in Kolkata Municipal Corporation Act, 1980

(24)"dairy" includes any farm, cattle-shed, cow-house, milk-store, milk shop or other place —
(a)from which milk is supplied on or for sale, or
(b)in which milk is kept for purposes of sale or used for manufacture or preparation for sale of —
(i)butter, or
(ii)ghee, or
(iii)cheese, or
(iv)curds, or
(v)dried, sterilized, condensed or toned milk,
but does not include—
(a)a shop or other place in which milk is sold for consumption on the premises only, or
(b)a shop or other place from which milk is sold or supplied in hermetically closed and unopened receptacles in the same original condition in which it was first received in such shop or other place;