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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Uttar Pradesh - Subsection

Section 95(1) in U.P. Zila Panchayats Service Rules, 1970

(1)No servant shall, except with the previous sanction of the Mukhya Adhikari, own wholly or in part, or edit or manage or participate in the editing or managing of any newspaper or other periodical publication.