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State of Uttar Pradesh - Section

Section 95 in U.P. Zila Panchayats Service Rules, 1970

95. Connection with press or radio.

(1)No servant shall, except with the previous sanction of the Mukhya Adhikari, own wholly or in part, or edit or manage or participate in the editing or managing of any newspaper or other periodical publication.
(2)No servant shall, except with the previous sanction of the Mukhya Adhikari or in the bona fide discharge of his duties, participate in a radio broadcast or contribute any article or write any letter either anonymously or in his own name or in any other name to any newspaper or periodical.