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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(5)(iii) in Kerala University of Fisheries and Ocean Studies Act, 2010

(iii)One member of each Board of Studies to be elected by the members of the Board of Studies from among themselves out of whom at least one shall be a postgraduate teacher; and