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Union of India - Section

Section 4 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

4. "Allocation Statement" shall mean for each Financial Year, a statement showing the amounts of any revenue, cost, asset, liability, reserve or provision etc. determined by apportionment or allocation between Distribution Wires Business and Retail Supply Business of a Distribution Licensee;