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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(9) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(9)A candidate belonging to ST/SC/OBC category, who does not wish to be admitted to any of the subjects/courses available at the time of his/her counselling, may give "opt for waiting" option in writing and his/her name will be placed in order of merit. Such a candidate will then have the option of choosing to accept a seat of his/her category at the time of counselling strictly in the order of merit.